Rajasthan High Court - Jodhpur
Bhanwar Lal Suthar vs The Regional Provident Fund ... on 18 January, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ No. 609/2019
1. Bhanwar Lal Suthar S/o Shri Mohan Lal, Aged About 64
Years, By Caste Suthar, Resident Of Plot No. 3-B, Ajuja
Colony, Near Airforce Officers Mess, Ratanada, Jodhpur.
2. Gumana Ram S/o Shri Salag Ram, Aged About 62 Years,
By Caste - Choudhary, R/o Street No. 3, Gandhi Nagar,
Barmer. (Rajasthan)
----Petitioners
Versus
1. The Regional Provident Fund Commissioner, Epfo, Jyoti
Nagar, Jaipur.
2. The Assistant P.f. Commissioner, Sub-Regional Office,
Jodhpur.
3. Rajasthan State Road Transport Corporation (R.s.r.t.c.),
Through Its Managing Director, Parivahan Marg, Head
Office, Jaipur.
4. Chief Manager, Rajasthan State Road Transport
Corporation (R.s.r.t.c.) Jodhpur Depot, Jodhpur.
5. Chief Manager, Rajasthan State Road Transport
Corporation (R.s.r.t.c.) Barmer Depot, Barmer.
----Respondents
For Petitioner(s) : Mr. Hari Singh Rajpurohit
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 18/01/2019 Learned counsel for the petitioner submitted that the present writ petition is squarely covered by the judgment in Vinod Kumar Sharma & Ors. Vs. Chairman Central Board of Trust & Ors.: S.B. Civil Writ Petition No.17616/2017, decided on 11.12.2018 at Jaipur Bench.
(2 of 2) [CW-609/2019] In view of the submissions made, issue notice. Issue notice of the stay application also List this Writ Petition along with S.B. Civil Writ Petition No.16759/2017 on 11.02.2019.
(ARUN BHANSALI),J 35-/Hanuman-
Powered by TCPDF (www.tcpdf.org)