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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(24A) in The U.P. Municipalities Act, 1916

(24A)[ "Wards Committee" means the Wards Committee] [Inserted by U.P. Act No. 12 of 1994.] [referred to in' Article 243-S of the Constitution] [Substituted by U.P. Act No. 26 of 1995.];