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[Cites 0, Cited by 0] [Section 595(3)] [Section 595] [Entire Act]

State of Jharkhand - Subsection

Section 595(3)(i) in Bihar Education Code, 1961

(i)in the case of an unaided school, whether the managing committee proposes to ask for a grant-in-aid when the new buildings are completed and, if so, what sum will be required;