Gujarat High Court
Bhagwati Developers Through Its ... vs Dineshkumar Dahyabhai ... on 11 September, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/CRA/364/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL REVISION APPLICATION NO. 364 of 2017
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BHAGWATI DEVELOPERS THROUGH ITS PARTNERS. & 1....Applicant(s)
Versus
DINESHKUMAR DAHYABHAI LEUVA....Opponent(s)
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Appearance:
MS. KITTY S MEHTA, ADVOCATE for the Applicant(s) No. 1 - 1.2 , 2
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 11/09/2017
ORAL ORDER
Learned Advocate Mr.Jitendra H. Singh states that he has instructions to appear for the respondent as he had appeared in the Civil Application for condonation of delay. Put up in the next week as prayed for.
(BELA M. TRIVEDI, J.) Tuvar Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Sep 16 13:50:20 IST 2017