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Gujarat High Court

Bhagwati Developers Through Its ... vs Dineshkumar Dahyabhai ... on 11 September, 2017

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                   C/CRA/364/2017                                             ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      CIVIL REVISION APPLICATION NO. 364 of 2017

         ==========================================================
          BHAGWATI DEVELOPERS THROUGH ITS PARTNERS. & 1....Applicant(s)
                                  Versus
                  DINESHKUMAR DAHYABHAI LEUVA....Opponent(s)
         ==========================================================
         Appearance:
         MS. KITTY S MEHTA, ADVOCATE for the Applicant(s) No. 1 - 1.2 , 2
         ==========================================================

          CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                     Date : 11/09/2017


         ORAL ORDER

Learned Advocate Mr.Jitendra H. Singh states that  he has instructions to appear for the respondent as he  had appeared in the Civil Application for condonation  of delay. Put up in the next week as prayed for. 

(BELA M. TRIVEDI, J.) Tuvar Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Sep 16 13:50:20 IST 2017