Section 127(1) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017
(1)The Arunachal Pradesh Agricultural Produce Marketing (Regulation) Act, 1989 (Act No.6 of 1990) and the Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014 (Act No.9 of 2014) are hereby repealed.