Section 27(3)(b) in The Punjab Homoeopathic Practitioners Regulations, 1974

[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Punjab - Subsection

Section 27(3)(b) in The Punjab Homoeopathic Practitioners Regulations, 1974

(b)if his work or conduct has not been in its opinion, satisfactory, -

(i)dispense with his service, if appointed by direct appointment or if appointed otherwise, revert him to his former post, or deal with him in such other manner as the terms and conditions of his previous appointment may permit; or

(ii)extend his period of probation and thereafter pass such orders as it could have 'passed' on the expiry of his first period of probation :

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State of Punjab - Subsection

Section 27(3)(b) in The Punjab Homoeopathic Practitioners Regulations, 1974