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State of Madhya Pradesh - Section

Section 3 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

3. Objects of private university.

- The following shall be the general objects of the private university :
(a)to provide instructions, teaching and training in higher education and to make provisions for research, advancement and dissemination of knowledge;
(b)to create higher levels of intellectual abilities;
(c)to establish state of the art facilities for education and training;
(d)to carry out teaching and research and offer continuing education programmes;
(e)to create centres of excellence for research and development and for sharing knowledge and its application;
(f)to maintain the standards of degrees, diplomas, certificates and other academic distinctions in accordance with the norms laid down by the University Grants Commission and the related regulatory body or regulatory council;
(g)to pursue any other objective as may be approved by the State Government based on the recommendations of the Regulatory Commission from time to time.