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[Cites 0, Cited by 0] [Section 9X] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9X(e) in Andhra Pradesh Minor Mineral Concession Rules, 1966

(e)The bidders shall not use poclains or any other machinery for the purpose of digging/loading since as per the WALTA Act, 2002, the sand mining is restricted to one Metre only and use of machinery leads to extraction of sand beyond one metre.