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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1) in The M.P. Bhumi Vikas Rules, 1984

(1)The Building Officer shall enforce the provisions of these rules and all lawful orders or instructions issued pursuant thereto and shall act on any question related to the mode or manner of construction, addition, alteration, repair, removal or demolition.