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State of Rajasthan - Section

Section 83 in Rajasthan Panchayati Raj Act, 1994

83. Staff of Zila Parishad.

- The provisions of Section 80 shall apply in relation to the staff of a Zila Parishad subject to the variation that for the expressions "Section 79", "Panchayat Samiti" and "Vikas Adhikari" occurring therein, the expressions "Section 82", "Zila Parishad" and "Chief Executive Officer" shall respectively be substituted.