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State of Chattisgarh - Section

Section 22 in Chhattisgarh Minor Mineral Rules, 1996

22. Period of quarry lease/quarry permit.

- The period for which a quarry lease/quarry permit may be granted or renewed shall be as shown in the table below :-
S.No. Name of the Minerals Period___________________________________________
In case of individual In case of co-operative Society
(1) (2) (3) (4)
1. Dimensional Stone-Granite, dolerite, and other igneous andmetamorphic rocks used for cutting and polishing purpose formaking blocks, slabs, tiles of specific dimension. Twenty years with renewal clause. Twenty' years with renewal clause.
2. Marble used for cutting and polishing purpose for makingblocks, slabs, tiles of specific dimension. Ten years with renewal clause. Ten years with renewal clause.
3. Marble stone for other purpose. Five years with renewal clause. Five years with renewal clause.
4. Limestone when used in kilns for manufacture of lime used asbuilding material. Ten years with renewal clause. Ten years with renewal clause.
5. Flagstone-Natural sedimentary rock which is used forflooring, roof top etc. and used in cutting and polishingindustry'. Ten years with renewal clause. Ten years withrenewal clause.
6. Stone for making gitti by mechanical crushing (i.e. use forcrusher). Ten years with renewal clause. Ten years with renewal clause.
7. Bentonite/Fuller’s earth Five years with renewal clause. Five years with renewal clause.
8. Clay for chimney Bhatta and tiles industry. Ten years with renewal clause. Ten years with renewal clause.
9. Ordinary Sand, Bajri. Two years without renewal clause. Two years without renewal clause.
10. Ordinary' clay for making bricks, pots tiles etc. exceptchimney Bhatta. two years without renewal clause Two years without renewal clause.
11. Stone, Boulder, Road metal, Gitti, Dhoka, Khanda, Dressedstones, Rubble, Chips. Three years without renewal clause. Three years without renewal clause.
12. Murrum. Two years without renewal clause. Two years without renewal clause.
13. Lime Kankar. Two years without renewal clause. Two years without renewal clause.
14. Gravel. Two years without renewal clause. Two years without renewal clause.
15. Lime shell. Two years without renewal clause. Two years without renewal clause.
16. Reh mitti. Two years without renewal clause. Two years without renewal clause.
17. Slate when used for building material. Two years without renewal clause. Two years without renewal clause.
18. Slate when used for building material. Two years without renewal clause. Two years without renewal clause.
19. Any other minor mineral not specified above. Two years without renewal clause. Two years without renewal clause.