Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 10 in The Tamil Nadu Village Servant's Family Benefit Fund Scheme Rules, 1984 10. Head of Account. - The following shall be the head of accounts for the transaction relating to this fund:-Receipts
