Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 620B] [Entire Act] State of Goa - Subsection Section 620B(b) in The Goa, Daman and Diu (Laws) No. 2 Regulation, 1963 (b)any company registered in the said Union territory under this Act on or after the 26th January, 1963".
