Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Telangana - Subsection

Section 32(2)(g) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(g)the special arrangements, if any which may be made for the residence, discipline and teaching of women students and the prescribing of special courses of studies for them;