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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(2) in Rajasthan District Board Account Rules

(2)The officer signing the pay bills is personally responsible for all salaries drawn on bills signed by him until same have been paid to the proper recipients and the latter have signed acquittance for the same. When the recipient is illiterate his thumb impression shall be taken, which shall invariably be attested by the Chairman/Secretary.If in any case it is impracticable to get the payee's receipt on the bill itself and in the case of punkha pullers etc. a separate acquittance roll in the following form may be obtained and attached to the bill, remark to this effect being made in last column of the bill.Acquittance roll of.......establishment for....... 19..
Name Post Pay Deductions as per bill Net amount paid Signature of payee
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