Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Jharkhand - Subsection Section 34(5) in The Jharkhand Area Autonomous Council Act, 1994 (5)The Council may place to the credit of fund all sums received as income or donation made in its favour by any trust or charity.
