Section 41(4) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020
(4)The power to make Statutes shall include the power to give retrospective effect from a date not earlier than the date of commencement of this Act, to the Statutes or any of them, but no retrospective effect shall be given to any Statute so as to prejudicially affect the interests of any person to whom such Statute may be applicable.
