Bombay High Court
Santosh Ratan Suradkar And Others vs The State Of Maharashtra Through Its ... on 27 June, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
995-1019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : MANGESH S. PATIL AND
SHAILESH P. BRAHME, JJ.
DATE : 27.06.2023 PER COURT :
1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.
Matters Date 995 WRIT PETITION NO.10727 OF 2021 WITH CONNECTED MATTERS 996 WRIT PETITION NO.2684 OF 2022 WITH WP/9389/2022 999 WRIT PETITION NO.4411 OF 2023 08-08-2023 1000 WRIT PETITION NO.4433 OF 2023 WITH CA/7788/2023 IN WP/4433/2023 1001 WRIT PETITION NO.4685 OF 2023 1002 WRIT PETITION NO.4700 OF 2023 1003 WRIT PETITION NO.4703 OF 2023 1004 WRIT PETITION NO.4705 OF 2023 1005 WRIT PETITION NO.4707 OF 2023 09-08-2023 1006 WRIT PETITION NO.4708 OF 2023 1007 WRIT PETITION NO.4728 OF 2023 1008 WRIT PETITION NO.4737 OF 2023 1009 WRIT PETITION NO.4742 OF 2023 10-08-2023 1010 WRIT PETITION NO.4743 OF 2023 1011 WRIT PETITION NO.4757 OF 2023 1012 WRIT PETITION NO.4766 OF 2023 1014 WRIT PETITION NO.4779 OF 2023 1016 WRIT PETITION NO.4887 OF 2023 11-08-2023 1017 WRIT PETITION NO.6128 OF 2023 1019 WRIT PETITION NO.6610 OF 2023 (SHAILESH P. BRAHME, J.) (MANGESH S. PATIL, J.) arp/ 1/1 ::: Uploaded on - 28/06/2023 ::: Downloaded on - 28/06/2023 23:42:19 :::