Delhi High Court - Orders
Delhi Jal Board vs Wpil Ltd. Consortium on 26 May, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 236/2022 & I.A. 8462/2022, I.A. 8463/2022
DELHI JAL BOARD ..... Petitioner
Through: Mr. Karunesh Tandon, Mr. Suraj
Singh Gautam & Mr. Rahul
Chauhan, Advocates.
versus
WPIL LTD. CONSORTIUM ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 26.05.2022 At the request of learned counsel for the petitioner, list on 01.08.2022.
PRATEEK JALAN, J MAY 26, 2022 'pv'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:27.05.2022 17:44:28