Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(d) in Gujarat Irrigation and Drainage Act, 2013

(d)whenever and so long as it may be necessary to do so in order to prevent the wastage or misuse of water;