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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(1)(f) in Children's University Act, 2009

(f)discloses or causes to disclose to the public, in any.manner whatsoever, any confidential matter, in relation to examination, the knowledge of which he has come to be in possession, due to his official position.