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[Cites 0, Cited by 0] [Section 5(10)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(10)(i) in The Rajasthan Veterinary Council Rules, 1988

(i)The quorum necessary for transaction of business at a meeting of the State Council shall not be less than one third of the strength of the Council.