Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 93F in U.P. Zamindari Abolition and Land Reforms Rules, 1952 93F. [The schedule referred to in Rule 93-F shall be sent to the Account General in duplicate, along with the lists of payments under the major head "9-Land Revenue".
