Section 63(2)(d) in Purba Medinipur University Act, 2017

[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

(d)the Finance committee may delegate any of its powers or duties, conferred or imposed by or under this Act, to-

(i)the Vice-Chancellor, or

(ii)The Pro-Vice-Chancellors, or

(iii)a committee constituted from among its own members.

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