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[Cites 1, Cited by 9]

Himachal Pradesh High Court

State Of H.P vs Tritronics India Pvt. Ltd. On 17Th April on 10 April, 2018

Bench: Sanjay Karol, Ajay Mohan Goel

CMP(M) No. 1334 of 2017 10.04.2018 Present: Mr. Ashok Sharma, Advocate General, with Mr. Ranjan Sharma, Additional Advocate General and .

Mr. J. K. Verma, Deputy Advocate General, for the applicants-petitioners.

List alongwith CMP(M) No. 1371 of 2017, titled as State of H.P. Vs. Tritronics India Pvt. Ltd. on 17th April, 2018.






                                                     (Sanjay Karol)
                                                  Acting Chief Justice
                             r                        (Ajay Mohan Goel)
                                                          Judge

             April 10, 2018
             (bhupender/guleria)








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