Himachal Pradesh High Court
State Of H.P vs Tritronics India Pvt. Ltd. On 17Th April on 10 April, 2018
Bench: Sanjay Karol, Ajay Mohan Goel
CMP(M) No. 1334 of 2017 10.04.2018 Present: Mr. Ashok Sharma, Advocate General, with Mr. Ranjan Sharma, Additional Advocate General and .
Mr. J. K. Verma, Deputy Advocate General, for the applicants-petitioners.
List alongwith CMP(M) No. 1371 of 2017, titled as State of H.P. Vs. Tritronics India Pvt. Ltd. on 17th April, 2018.
(Sanjay Karol)
Acting Chief Justice
r (Ajay Mohan Goel)
Judge
April 10, 2018
(bhupender/guleria)
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