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State of Rajasthan - Section

Section 14 in The Rajasthan Colonisation (Mahi Project Government Lands Allotment and Sale) Rules, 1984

14. Scale of price and mode of payment.

- [(1) For Government land allotted under these rules, price at the following scale for each soil class as sanctioned by the Collector, shall be charged from the allottee :-
S. No. Class of Land Price per bigha (in rupees)
Command Uncommand
1 2 3 4
1. All lands where land revenue is Rs. 1.50 per bigha or more 5000 2500
2. All lands where land revenue in the range of 75 paisa to Rs.1.49 per bigha 3600 1800
3. All lands where land revenue is less than 75 paisa per bigha 2400 1200]
[[Substituted by Notification No. F. 4(4) Colo/98, dated 8.5.2001- Rajasthan Gazette, Extraordinary, Part IV-C(I), dated 23.5.2001, page 21 = 2001 RSCS/Part II/page 578/H. 482 for the following:'(1) For Government land allotted under these rules, price at the following scale for each soil class as sanctioned by the Collector, shall be charged from the allottee:-S. No. - Class of land - Price per bigha- - Command - Un-command