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State of Rajasthan - Section
Section 14 in The Rajasthan Colonisation (Mahi Project Government Lands Allotment and Sale) Rules, 1984
14. Scale of price and mode of payment.
- [(1) For Government land allotted under these rules, price at the following scale for each soil class as sanctioned by the Collector, shall be charged from the allottee :-| S. No. | Class of Land | Price per bigha (in rupees) | |
| Command | Uncommand | ||
| 1 | 2 | 3 | 4 |
| 1. | All lands where land revenue is Rs. 1.50 per bigha or more | 5000 | 2500 |
| 2. | All lands where land revenue in the range of 75 paisa to Rs.1.49 per bigha | 3600 | 1800 |
| 3. | All lands where land revenue is less than 75 paisa per bigha | 2400 | 1200] |