Section 151(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Uttar Pradesh - Subsection

Section 151(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(b)show cause to the satisfaction of the Zila Panchayat or of such officer as the Zila Panchayat by regulation may appoint in this behalf why he should not pay the same,

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State of Uttar Pradesh - Subsection

Section 151(1)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961