Delhi High Court - Orders
Vipin Jain vs Yogesh Jain on 7 February, 2019
Author: Vinod Goel
Bench: Vinod Goel
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CMI 6/2016, C.M. No.47917/2016 & C.M. No.47919-47920/2016
VIPIN JAIN ..... Petitioner
Through: Mr. A.K. Pandey, Advocate.
versus
YOGESH JAIN ..... Respondent
Through: Mr. Rajiv R. Mishra, proxy counsel for
Mr. Yogesh Swaroop, Advocate.
CORAM:
HON'BLE MR. JUSTICE VINOD GOEL
ORDER
% 07.02.2019 At joint request, list on 07.03.2019.
VINOD GOEL, J.
FEBRUARY 07, 2019 "sandeep"