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State of Rajasthan - Section

Section 33 in Rajasthan Land Revenue Act 1956

33. Appointment of Girdawar, Qanungos or Land Record Inspectors.

- Subject to rules made under this Act, the Collector shall appoint to each land records inspection circle a Girdawar Qanungo or Land Record Inspector for the proper supervision, maintenance and correction of the annual registers and records under Chapter VII.