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State of Odisha - Section

Section 120 in The Orissa Motor Vehicles Rules, 1993

120. Locking of nuts.

- All moving parts of every public service vehicles and all parts subject to service vibration connected by bolts or studs and nuts be fastened by lock nuts or by nuts with efficient spring or lock nut washers or by catollated nuts and split pins or by some other efficient device so as to prevent them working or coming loose.