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The South Indian Bank Ltd. vs The Principal Commissioner Of Central ... on 24 July, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NOs.19 + 62                          COURT NO.15               SECTION XI-A

                             S U P R E M E   C O U R T O F I N D I A
                                             RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).   12925/2023

     (Arising out of impugned final judgment and order dated 31-01-2023
     in RP No. 954/2022 passed by the High Court Of Kerala At Ernakulam)

     THE SOUTH INDIAN BANK LTD.                                        Petitioner(s)

                                             VERSUS

     THE PRINCIPAL COMMISSIONER OF CENTRAL TAX
     AND CENTRAL EXCISE                                               Respondent(s)

     (FOR ADMISSION )

     WITH
     Diary No(s). 28497/2023
     (FOR ADMISSION and I.R. and IA No.139801/2023-CONDONATION OF DELAY
     IN FILING and IA No.139804/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.139799/2023-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )

     Date : 24-07-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                 Mr. G. Shivadass, Sr. Adv.
                                       Mr. S. Sukumaran, Adv.
                                       Mr. Anand Sukumar, AOR
                                       Mr. Rishab J, Adv.
                                       Mr. Bhupesh Pathak, Adv.
     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                       O R D E R

Delay condoned.

Issue notice to the respondent(s), returnable on 11.09.2023.

Stay of demand of penalty, until further orders.

(NEETU SACHDEVA) (MALEKAR NAGARAJ) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)