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[Cites 0, Cited by 0] [Section 6A(4)] [Section 6A] [Entire Act]

State of Odisha - Subsection

Section 6A(4)(c) in The Orissa Irrigation Rules, 1961

(c)if the estimated cost of the work is Rs. 50,000 or more but less than Rs. 1 lakh, the Revenue Divisional Commissioner; and