Supreme Court - Daily Orders
State Of West Bengal vs Pronab Chakraborty on 17 September, 2014
ITEM NO.94 REGISTRAR COURT. 1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR PANKAJ BHANDARI
Civil Appeal No(s). 2641/2012
STATE OF WEST BENGAL & ORS. Appellant(s)
VERSUS
PRONAB CHAKRABORTY Respondent(s)
WITH
C.A. No. 2616/2012
With
C.A. No. 2642/2012
With
C.A. No. 2643/2012
Date : 17/09/2014 This appeal was called on for hearing today.
For Appellant(s)
Mr. Saakaar Sardana, Adv.
Mr. Anip Sachthey,Adv.
For Respondent(s)
Mr. Bikash Kar Gupta, Adv.
Mr.Azim H. Laskar, Adv.
Mr. Deba Prasad Mukherjee,Adv.
Mr. S. C. Patel,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter falls under the complete category. Registry to process for listing before the Hon'ble Court, as per rules.
Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.09.19 (PANKAJ BHANDARI) 16:44:56 IST Reason: Registrar