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Delhi High Court - Orders

Col. Laxmi Narayan (Retd.) & Ors vs Coal India Limited & Ors on 10 September, 2025

Author: Amit Sharma

Bench: Amit Sharma

                          $~95 to 102
                          *     IN THEHIGH COURTOF DELHIAT NEW DELHI
                                +     W.P.(C) 4384/2020& CM APPL. 15780/2020, 11896/2024,
                                19921/2025, 7939/2025
                                COL. LAXMI NARAYAN (RETD.) & ORS.           .....Petitioners
                                                 Through: Mr. Gautam Swarup, Mr. Ankur Das,
                                                          Mr. Rudra Deoshthali, Mr. Tanmay
                                                          Malik and Ms. Sakshi Pandey,
                                                          Advocates.
                                                 versus
                                COAL INDIA LIMITED & ORS.                   .....Respondents
                                                 Through: Mr. Atma Ram N. S. Nadkarni,
                                                          Senior Advocate with Mr. Harsh
                                                          Parthak, Ms. Shaveta Mahajan, Mr.
                                                          Mohit Choubey, Ms. Deepti Arya Mr.
                                                          Salvador Santosh Rebello, Mr. Aditya
                                                          Nema, Ms. Manisha Gupta, Ms.
                                                          Himanshi Nagpal, Advocates for Cal
                                                          India Ltd.
                                                          Ms. Radhika Bishwajit Dubey, CGSC
                                                          with Ms. Gurleen Kaur Waraich, Mr.
                                                          Kritarth Upadhyay, Mr. Vivek
                                                          Sharma, Ms. Aprajita Verma, Ms.
                                                          Khushi, Mr. Saksham Sharma,
                                                          Advocates along with Col. Navneet
                                                          Dahiya & Mr. Sanjay Pal, GP for
                                                          DGR.
                                                          Mr. Shashank Dixit, CGSC with Mr.
                                                          Kunaj Raj, Advocates for UOI.

                          96
                          +         W.P.(C) 16002/2022& CM APPL. 11766/2025
                                    COL A. K. ARORA (RETD.) & ORS.             .....Petitioners
                                                     Through: Ms. Sonia A. Menon, Advocate.

                                                                  versus

                                    DIRECTORATE GENERAL




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/09/2025 at 23:37:01
                                     RESETTLEMENT (DGR) & ANR.                .....Respondents
                                                Through: Mr. Atma Ram N. S. Nadkarni,
                                                          Senior Advocate with Mr. Harsh
                                                          Parthak, Ms. Shaveta Mahajan, Mr.
                                                          Mohit       Choubey, Ms. Deepti
                                                          Arya Mr. Salvador Santosh Rebello,
                                                          Mr. Aditya Nema, Ms. Manisha
                                                          Gupta, Ms. Himanshi Nagpal,
                                                          Advocates for Cal India Ltd.
                                                          Ms. Radhika Bishwajit Dubey, CGSC
                                                          with Ms. Gurleen Kaur Waraich, Mr.
                                                          Kritarth Upadhyay, Mr. Vivek
                                                          Sharma, Ms. Aprajita Verma, Ms.
                                                          Khushi, Mr. Saksham Sharma,
                                                          Advocates along with Col. Navneet
                                                          Dahiya & Mr. Sanjay Pal, GP for
                                                          DGR.

                          97
                          +         W.P.(C) 10136/2025& CM APPL. 42178-80/2025
                                    COL IRSHANJIT SINGH KOHLI RETD             .....Petitioner
                                                     Through: Ms. Shweta Bharti, Mr. Shantanu
                                                              Malik, Mr. Jyoti Kumar Chaudhary,
                                                              Ms. Yashodhara B. Roy, Ms. Darshita
                                                              Sethia and Ms. Prakarti Shrivastava,
                                                              Advocates.

                                                                  versus

                                    COAL INDIA LIMITED & ORS.                .....Respondents
                                                  Through: Mr. Atma Ram N. S. Nadkarni,
                                                           Senior Advocate with Mr. Harsh
                                                           Parthak, Ms. Shaveta Mahajan, Mr.
                                                           Mohit Choubey, Ms. Deepti Arya Mr.
                                                           Salvador Santosh Rebello, Mr. Aditya
                                                           Nema, Ms. Manisha Gupta, Ms.
                                                           Himanshi Nagpal, Advocates for Cal
                                                           India Ltd.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/09/2025 at 23:37:01
                                                                                       Ms. Radhika Bishwajit Dubey, CGSC
                                                                                      with Ms. Gurleen Kaur Waraich, Mr.
                                                                                      Kritarth Upadhyay, Mr. Vivek
                                                                                      Sharma, Ms. Aprajita Verma, Ms.
                                                                                      Khushi, Mr. Saksham Sharma,
                                                                                      Advocates along with Col. Navneet
                                                                                      Dahiya & Mr. Sanjay Pal, GP for
                                                                                      DGR.
                          98
                          +         W.P.(C) 5237/2020& CM APPL. 18873/2020
                                    COL. YASHPAL SINGH SINDHU RETD & ORS......Petitioners
                                                     Through: Mr. Kaushal Yadav, Adv. for
                                                              petitioner no.1 and 3

                                                                  versus

                                    COAL INDIA LIMITED & ORS.                .....Respondents
                                                  Through: Mr. Atma Ram N. S. Nadkarni,
                                                           Senior Advocate with Mr. Harsh
                                                           Parthak, Ms. Shaveta Mahajan, Mr.
                                                           Mohit Choubey, Ms. Deepti Arya Mr.
                                                           Salvador Santosh Rebello, Mr. Aditya
                                                           Nema, Ms. Manisha Gupta, Ms.
                                                           Himanshi Nagpal, Advocates for Cal
                                                           India Ltd.
                                                           Ms. Radhika Bishwajit Dubey, CGSC
                                                           with Ms. Gurleen Kaur Waraich, Mr.
                                                           Kritarth Upadhyay, Mr. Vivek
                                                           Sharma, Ms. Aprajita Verma, Ms.
                                                           Khushi, Mr. Saksham Sharma,
                                                           Advocates along with Col. Navneet
                                                           Dahiya & Mr. Sanjay Pal, GP for
                                                           DGR.

                          99
                          +         W.P.(C) 10830/2025& CM APPL. 44782-83/2025
                                    BRIG RETD SANDEEP KALA                       .....Petitioner
                                                     Through: Mr. Jai Sahai Endlaw, Advocate.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/09/2025 at 23:37:01
                                                                   versus

                                    DIRECTORATE GENERAL OF
                                    RESETTLEMENT DGR & ANR.                .....Respondents
                                                Through: Mr. Atma Ram N. S. Nadkarni,
                                                         Senior Advocate with Mr. Harsh
                                                         Parthak, Ms. Shaveta Mahajan, Mr.
                                                         Mohit Choubey, Ms. Deepti Arya Mr.
                                                         Salvador Santosh Rebello, Mr. Aditya
                                                         Nema, Ms. Manisha Gupta, Ms.
                                                         Himanshi Nagpal, Advocates for Cal
                                                         India Ltd.
                                                         Ms. Radhika Bishwajit Dubey, CGSC
                                                         with Ms. Gurleen Kaur Waraich, Mr.
                                                         Kritarth Upadhyay, Mr. Vivek
                                                         Sharma, Ms. Aprajita Verma, Ms.
                                                         Khushi, Mr. Saksham Sharma,
                                                         Advocates along with Col. Navneet
                                                         Dahiya & Mr. Sanjay Pal, GP for
                                                         DGR.

                          100
                          +         W.P.(C) 11005/2025& CM APPL. 45318-19/2025
                                    SAURABH BHARDWAJ & ORS.                    .....Petitioners
                                                     Through: Mr. Gautam Swarup, Mr. Ankur Das,
                                                              Mr. Rudra Deoshthali, Mr. Tanmay
                                                              Malik and Ms. Sakshi Pandey,
                                                              Advocates.

                                                                  versus

                                    DIRECTORATE GENERAL OF
                                    RESETTLEMENT & ORS.                    .....Respondents
                                                 Through: Mr. Atma Ram N. S. Nadkarni,
                                                          Senior Advocate with Mr. Harsh
                                                          Parthak, Ms. Shaveta Mahajan, Mr.
                                                          Mohit Choubey, Ms. Deepti Arya Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/09/2025 at 23:37:01
                                                                                       Salvador Santosh Rebello, Mr. Aditya
                                                                                      Nema, Ms. Manisha Gupta, Ms.
                                                                                      Himanshi Nagpal, Advocates for Cal
                                                                                      India Ltd.
                                                                                      Ms. Radhika Bishwajit Dubey, CGSC
                                                                                      with Ms. Gurleen Kaur Waraich, Mr.
                                                                                      Kritarth Upadhyay, Mr. Vivek
                                                                                      Sharma, Ms. Aprajita Verma, Ms.
                                                                                      Khushi, Mr. Saksham Sharma,
                                                                                      Advocates along with Col. Navneet
                                                                                      Dahiya & Mr. Sanjay Pal, GP for
                                                                                      DGR.


                          101
                          +         W.P.(C) 11011/2025& CM APPL. 45358-60/2025
                                    COL NAWAL DUGGAL RETD & ORS.               .....Petitioners
                                                     Through: Ms. Shweta Bharti, Mr. Shantanu
                                                              Malik, Mr. Jyoti Kumar Chaudhary,
                                                              Ms. Yashodhara B. Roy, Ms. Darshita
                                                              Sethia and Ms. Prakarti Shrivastava,
                                                              Advocates.

                                                                  versus

                                    COAL INDIA LIMITED & ORS.                .....Respondents
                                                  Through: Mr. Atma Ram N. S. Nadkarni,
                                                           Senior Advocate with Mr. Harsh
                                                           Parthak, Ms. Shaveta Mahajan, Mr.
                                                           Mohit Choubey, Ms. Deepti Arya Mr.
                                                           Salvador Santosh Rebello, Mr. Aditya
                                                           Nema, Ms. Manisha Gupta, Ms.
                                                           Himanshi Nagpal, Advocates for Cal
                                                           India Ltd.
                                                           Ms. Radhika Bishwajit Dubey, CGSC
                                                           with Ms. Gurleen Kaur Waraich, Mr.
                                                           Kritarth Upadhyay, Mr. Vivek
                                                           Sharma, Ms. Aprajita Verma, Ms.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/09/2025 at 23:37:01
                                                                                       Khushi, Mr. Saksham Sharma,
                                                                                      Advocates along with Col. Navneet
                                                                                      Dahiya & Mr. Sanjay Pal, GP for
                                                                                      DGR.
                                                                                      Mr. Ripudaman Bhardwaj, CGSC
                                                                                      with Mr. Kushagra Kumar and Mr.
                                                                                      Amit Kumar Rana, Advocates for
                                                                                      UOI.
                                                                                      Mr. Vedansh Anand, GP for UOI.

                          102
                          +         W.P.(C) 11676/2025& CM APPL. 47764-65/2025
                                    COL RAVI TUTEJA & ORS.                     .....Petitioners
                                                     Through: Mr. Gautam Swarup, Mr. Ankur Das,
                                                              Mr. Rudra Deoshthali, Mr. Tanmay
                                                              Malik and Ms. Sakshi Pandey,
                                                              Advocates.



                                                                  versus

                                    DIRECTORATE GENERAL OF
                                    RESETTLEMENT & ORS.                     .....Respondents
                                                 Through: Mr. Atma Ram N. S. Nadkarni,
                                                          Senior Advocate with Mr. Harsh
                                                          Parthak, Ms. Shaveta Mahajan, Mr.
                                                          Mohit Choubey, Ms. Deepti Arya Mr.
                                                          Salvador Santosh Rebello, Mr. Aditya
                                                          Nema, Ms. Manisha Gupta, Ms.
                                                          Himanshi Nagpal, Advocates for Cal
                                                          India Ltd.
                                                          Ms. Radhika Bishwajit Dubey, CGSC
                                                          with Ms. Gurleen Kaur Waraich, Mr.
                                                          Kritarth Upadhyay, Mr. Vivek
                                                          Sharma, Ms. Aprajita Verma, Ms.
                                                          Khushi, Mr. Saksham Sharma,
                                                          Advocates along with Col. Navneet




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/09/2025 at 23:37:01
                                                                                       Dahiya & Mr. Sanjay Pal, GP for
                                                                                      DGR.
                                                                                      Mr. Premtosh K. Mishra, CGSC with
                                                                                      Mr. Sarthak Anand and Mr. Prarabdh
                                                                                      Tiwari, Advocates.


                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT SHARMA
                                                                  ORDER

% 10.09.2025

1. This hearing has been done through hybrid mode.

2. List for further arguments on 19.09.2025 at 04:30 PM.

3. In the meantime, respondent No. 2/DGR shall file an additional affidavit with respect to their stand that irrespective of the process being initiated after the allotment, the sponsorship will not be given if the concerned candidate crosses the age of 60 (becomes overage).

4. List on 19.09.2025 at 04:30 PM.

AMIT SHARMA, J SEPTEMBER 10, 2025/bsr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/09/2025 at 23:37:01