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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax ... vs A.R. Leasing Pvt Ltd on 28 March, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman

     ITEM NO.30                               COURT NO.10                  SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 778/2018

     (Arising out of impugned final judgment and order dated 03-07-2017
     in ITA No. 361/2017 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX-3                                      Petitioner(s)

                                                     VERSUS

     A.R. LEASING PVT LTD                                                  Respondent(s)

     (FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDG.-IA 19031/2018)

     Date : 28-03-2018 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN


     For Petitioner(s)                 Mr. Y.P. Adhyaru,Sr.Adv.
                                       Ms. Gargi Khanna,Adv.
                                       Mr. S.A.Haseeb,Adv.
                                       Mr. Sumit Teterwal,Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)                 Mr.   Vishnu Sharma, AOR
                                       Mr.   M.P. Rastogi,Adv.
                                       Ms.   Anupama Sharma,Adv.
                                       Ms.   Sonali negi,Adv.
                                       Mr.   Gautam Budhapriya,Adv.

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Tag to SLP(C)No.19077 of 2017.

(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.03.31 10:35:18 IST Reason: