Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax ... vs A.R. Leasing Pvt Ltd on 28 March, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman
ITEM NO.30 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 778/2018
(Arising out of impugned final judgment and order dated 03-07-2017
in ITA No. 361/2017 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX-3 Petitioner(s)
VERSUS
A.R. LEASING PVT LTD Respondent(s)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDG.-IA 19031/2018)
Date : 28-03-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Y.P. Adhyaru,Sr.Adv.
Ms. Gargi Khanna,Adv.
Mr. S.A.Haseeb,Adv.
Mr. Sumit Teterwal,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Vishnu Sharma, AOR
Mr. M.P. Rastogi,Adv.
Ms. Anupama Sharma,Adv.
Ms. Sonali negi,Adv.
Mr. Gautam Budhapriya,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag to SLP(C)No.19077 of 2017.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2018.03.31 10:35:18 IST Reason: