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State of Rajasthan - Section

Section 8A in The Rajasthan Municipal Service Rules, 1963

8A. [ Reservation of vacancies for other Backward Classes. [Inserted by Notification No. F.8()Rules/LSG/98/2975 dated 21-7-1998, Published in Rajasthan Gazette, Part VI-A dated 27-7-1998]

- Reservation of vacancies for other Backward 'Classes shall be in accordance with the orders of the Government for such reservation in force at the time of direct recruitment. In the event of non- availability of eligible and suitable candidates amongst Other Backward Classes in a particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure.