Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90B] [Entire Act] State of West Bengal - Subsection Section 90B(2) in The Calcutta Metropolitan Development Authority Act, 1972 (2)The State Government shall, before the expiration of the period of supersession, re-establish the Authority in accordance with the provisions of this Act.
