Allahabad High Court
Laxman Parasad Kushwaha vs B.S.A., Ballia And Ors on 12 January, 2010
Author: Bala Krishna Narayana
Bench: Bala Krishna Narayana
Court No. - 40 Case :- WRIT - A No. - 23695 of 1998 Petitioner :- Laxman Parasad Kushwaha Respondent :- B.S.A., Ballia And Ors Petitioner Counsel :- A.K. Pandey,M.R. Gswami,S.P. Upadhyay Respondent Counsel :- C.S.C.,A. Srivastava,K S Kushwaha Hon'ble Bala Krishna Narayana,J.
This is an application for recalling the order passed by me on 22.4.2009.
Learned counsel for the petitioner prays for and is allowed two weeks' time for filing counter affidavit to the affidavit accompanying the recall application.
List this case on 28.1.2010.
In the meantime if any payment of salary is made pursuant to the order sought to be recalled same shall abide with the final order which may be passed on the recall application.
Order Date :- 12.1.2010 R.C.