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State of Jammu-Kashmir - Section

Section 43 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

43. Miscellaneous provision governing seniority.

- All other cases of seniority, not specifically covered in the above provisions, shall be decided—
(1)in the case of superior officers by the State Government;
(2)in the case of enrolled member of the Force by the appointing authority in accordance with the Directives.