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State of Rajasthan - Section

Section 10 in Rajasthan Tourist Assistance Force Regulations, 2013

10. Repeal and Saving.

- All instructions, guidelines which were issued in the past, and which are inconsistent with these regulations shall stand repealed on and from the date of commencement of these regulations and the provisions of the Rajasthan General Clauses Act, 1955 (Act No. 8 of 1955) shall apply to such repeal.