Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 10(3)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(3)(a) in West Bengal Land Reforms and Tenancy Tribunal Act, 1997

(a)the applicant has availed of all remedial measures available to him under the relevant specified Act, and