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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(1)(a) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(a)any accident attended with loss of any human life, or with grievous hurt, as defined in the Indian Penal Code, 1860; or