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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(14) in First Statutes of the University of Udaipur

(14)[ secure signature of all the contracts of employment, maintain a file of such contracts and make a copy available to each employee.] [Added by Resolution No. 48, dated 27-10-1964 and approved by Chancellor on dated 18-11-1964.]