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[Cites 0, Cited by 0] [Section 183] [Entire Act]

State of Bihar - Subsection

Section 183(l) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(l)all reasonably practical measures are taken to avoid injury to building worker, building structure or equipment while structural steel or prefabricated parts are handled or stored or transported or raised or lowered;