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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 3(1)(f) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(f)"Dependent" means a person who is wholly dependent upon the employee and whose monthly income doesn't exceed the limits as may be specified by the Chairman, from time to time.
(fa)[ "deputation" means temporary posting to another organisation wherein the accrual and disbursement of remuneration including pay, allowances and perquisites would be borne by the borrowing organisation.] [Inserted by Notification No. SEBI/LAD-NRO/GN/2018/18, dated 31.5.2018.]