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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(172) in Punjab Urban Planning and Development Building Rules, 2018

(172)"self-certification" means seeking approval of building plans duly prepared and certified by Architect himself on behalf of the owner of the building and shall be responsible if there is any contravention of relevant building rules or from the approved plans, zoning plan and as per parameters/ policies issued by the Competent Authority from time to time;