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State of Rajasthan - Section

Section 23 in The Rajasthan Subordinate Accounts Service Rules, 1963

23. Recommendations of the Commission.

- [x x x] [Deleted the figure and bracket (1) by No. F. 2(3)DOP/A-II/79, 2-11-1982.] Subject to the provisions of sub-rule (2) of rule 7, the Commission shall prepare for [each Service] [Inserted by No. F. 2(3)DOP/A-II/79, 2-11-1982.] a list of the candidates for appointment to the posts by direct recruitment arranged in order of merit of the candidates as disclosed by their aggregate marks [obtained by each candidate in the combined competitive examination] [Inserted by No. F. 2(3)DOP/A-II/79, 2-11-1982.] and forward the same to the Appointing Authority. If two or more of such candidates obtain equal marks in the aggregate, the Commission shall arrange their names in order of merit on the basis of their general suitability for the Service.Provided (i) [Deleted].(ii)that the Commission shall, in the case of candidates belonging to [Other Backward Classes] [Inserted by No. F. 7(2)DOP/A-II/93, 24-5-1994 [28-9-93]], Scheduled Castes or Scheduled Tribes, recommend the names of such candidates upto the number of vacancies reserved for them . from amongst those who have obtained minimum qualifying marks in the examination.(iii)that the Commission, may to the extent of 50% advertised vacancies keep names of suitable candidates on the reserve list. The name of such candidates may, on requisition, be recommended in the order of merit to the Appointing Authority, within six months from the date on which the original list is forwarded by the Commission to the Appointing Authority.(iv)The Upper Division Clerks of the Local Fund Audit department, Rajasthan, whose services were terminated by the Government in the year 1978 and who were appointed as Upper Division Clerks temporarily against the vacant posts of Junior Accountant by the Chief Accounts Officer, Rajasthan, Jaipur in July, 1977, appearing at the first competitive examination for direct recruitment to the post of Junior Accountants shall be recommended for appointment as Junior Accountant on their securing the minimum qualifying marks in the written examination.
(2)[Deleted].