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State of Rajasthan - Section

Section 24A in The Rajasthan Urban Improvement Act, 1959

24A. [ Power of transfer. - The officers and employees of a Trust may be transferred by the State Government from one Trust to another or to the Jaipur Development Authority in accordance with the rules made under section 74.] [[Section 24-A Inserted by Rajasthan Act 16 of 1992, dated 5-5-1992 & then substituted by Rajasthan Act 18 of 1994, dated 30-4-1994, which was as under:-

'24-A Power of transfer - The officers and servants of a Trust may be transferred by the State Government from one Trust to another in accordance with the rules made under section 74.']]