Gujarat High Court
Sejalben Mukundbhai Patel W/O ... vs State Of Gujarat on 10 January, 2019
Author: Vipul M. Pancholi
Bench: Vipul M. Pancholi
C/SCA/19054/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 19054 of 2018
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SEJALBEN MUKUNDBHAI PATEL W/O KHODABHAI JOITARAM PATEL
Versus
STATE OF GUJARAT
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Appearance:
MR HARISH J SONI(5142) for the PETITIONER(s) No. 1
MRS BHARGVI H SONI(6243) for the PETITIONER(s) No. 1
MRS KALPANAK RAVAL(1046) for the RESPONDENT(s) No. 2
NOTICE SERVED BY DS(5) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 10/01/2019
ORAL ORDER
Place in the caption `for orders' on 16.1.2019.
(VIPUL M. PANCHOLI, J) SRILATHA Page 1 of 1