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Gujarat High Court

Sejalben Mukundbhai Patel W/O ... vs State Of Gujarat on 10 January, 2019

Author: Vipul M. Pancholi

Bench: Vipul M. Pancholi

           C/SCA/19054/2018                                     ORDER




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/SPECIAL CIVIL APPLICATION NO. 19054 of 2018

==========================================================
  SEJALBEN MUKUNDBHAI PATEL W/O KHODABHAI JOITARAM PATEL
                          Versus
                   STATE OF GUJARAT
==========================================================
Appearance:
MR HARISH J SONI(5142) for the PETITIONER(s) No. 1
MRS BHARGVI H SONI(6243) for the PETITIONER(s) No. 1
MRS KALPANAK RAVAL(1046) for the RESPONDENT(s) No. 2
NOTICE SERVED BY DS(5) for the RESPONDENT(s) No. 1
==========================================================

 CORAM: HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI

                                   Date : 10/01/2019

                                    ORAL ORDER

Place in the caption `for orders' on 16.1.2019.

(VIPUL M. PANCHOLI, J) SRILATHA Page 1 of 1