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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(4)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(b)mark on the ballot paper or papers with the instrument supplied for the purpose, on or near the symbol allotted to the candidate for whom he intends to vote;